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[Cites 0, Cited by 0] [Section 54F(2)] [Section 54F] [Entire Act]

Union of India - Subsection

Section 54F(2)(g) in Insolvency And Bankruptcy Code, 2016

(g)prepare the information memorandum on the basis of the preliminary information memorandum submitted under section 54G and any other relevant information, in such form and manner as may be specified;