46. Meetings of the Gram Panchayat and presidency at the meetings.
(1)A meeting of the Gram Panchayat shall be held atleast once in a month in the manner prescribed.(2)Save as otherwise provided by or under this Act, every meeting of a Gram Panchayat shall be presided by Sarpanch, in his absence by the Upa-Sarpanch and in the absence of both Sarpanch and Upa-Sarpanch, by a member chosen by the meeting to preside for occasion.(3)All decisions and resolutions of the Gram Panchayat shall be taken by majority of the Members including Sarpanch.
