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[Cites 0, Cited by 0] [Section 524(1)] [Section 524] [Entire Act]

Union of India - Subsection

Section 524(1)(a) in The Income Tax Act, 2025

(a)that such books of account, other documents, money, bullion, jewellery, virtual digital asset or other valuable article or thing such information or computer system belong or belongs to such person;