Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act] State of Himachal Pradesh - Subsection Section 39(3)(j) in Himachal Pradesh General Sales Tax Act, 1968 (j)of any such particulars for the purpose of preparing date by computerisation: