Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(8) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (8)Exits and fire safety requirements shall be in accordance with Part IV (Fire Protection) of National Building Code of India, 1970.
