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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Haryana - Subsection

Section 125(a) in Punjab Jail Manual

(a)[ to inspect the food godowns and kitchens daily to see that they and all vessels for cooking or distributing food are clean, and that the food is of good quality, properly prepared, cooked, and in the prescribed quantity both in the raw and cooked condition, to keep samples of anything he considers to be unwholesome for the inspection of the Medical Officer; to see that the milk is properly boiled before issue and to inspect the food supplied to civil and unconvicted criminal prisoners by their friends; and] [See para 940, See para 803.]