Gujarat High Court
Sundaram Finance Ltd vs Shiv Shakti Transport Company on 4 October, 2023
Author: N.V.Anjaria
Bench: N.V.Anjaria
NEUTRAL CITATION
C/FA/3190/2008 ORDER DATED: 04/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 3190 of 2008
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SUNDARAM FINANCE LTD.
Versus
SHIV SHAKTI TRANSPORT COMPANY & 1 other(s)
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Appearance:
MR DHARMESH V SHAH(1050) for the Appellant(s) No. 1
MR LALIT M PATEL(2239) for the Appellant(s) No. 1
MR PARTHIV B SHAH(2678) for the Defendant(s) No. 1,2
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CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
and
HONOURABLE MR. JUSTICE DEVAN M. DESAI
Date : 04/10/2023
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Learned Advocate Mr. Lalit Patel appearing for the appellant, under the instructions, seeks permission to withdraw the captioned appeal.
The permission as prayed for is granted. The appeal stands dismissed as withdrawn. Interim relief, if any, stands vacated.
(N.V.ANJARIA, J) (D. M. DESAI,J) BIJOY B. PILLAI Page 1 of 1 Downloaded on : Wed Oct 11 20:30:39 IST 2023