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Gujarat High Court

Sundaram Finance Ltd vs Shiv Shakti Transport Company on 4 October, 2023

Author: N.V.Anjaria

Bench: N.V.Anjaria

                                                                                      NEUTRAL CITATION




      C/FA/3190/2008                                   ORDER DATED: 04/10/2023

                                                                                       undefined




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO.        3190 of 2008

==========================================================
                      SUNDARAM FINANCE LTD.
                              Versus
           SHIV SHAKTI TRANSPORT COMPANY & 1 other(s)
==========================================================
Appearance:
MR DHARMESH V SHAH(1050) for the Appellant(s) No. 1
MR LALIT M PATEL(2239) for the Appellant(s) No. 1
MR PARTHIV B SHAH(2678) for the Defendant(s) No. 1,2
==========================================================

   CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
         and
         HONOURABLE MR. JUSTICE DEVAN M. DESAI

                              Date : 04/10/2023

                            ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Learned Advocate Mr. Lalit Patel appearing for the appellant, under the instructions, seeks permission to withdraw the captioned appeal.

The permission as prayed for is granted. The appeal stands dismissed as withdrawn. Interim relief, if any, stands vacated.

(N.V.ANJARIA, J) (D. M. DESAI,J) BIJOY B. PILLAI Page 1 of 1 Downloaded on : Wed Oct 11 20:30:39 IST 2023