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State of Jharkhand - Section

Section 20 in Jharkhand Academic Council Act, 2002

20. Aims and objective of examinations.

- The examinations to be conducted by the Council shall aim at testing the training of the candidates as useful citizens of the Indian Union, their qualifications and preparedness for absorption in different vocations or services and their suitability of the receiving University Education. The objective of the examination shall be to evaluate the attainments of the student at the end of his study in Secondary, Intermediate, Madarsa and Madhyama level.