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State of West Bengal - Section

Section 79 in Kolkata Municipal Corporation Building Rules, 2009

79. Parking, loading and unloading space for transport vehicles.

- In the case of any building other than a residential building, the Mayor-in-Council shall, in consultation with the Municipal Building Committee, specify the requirements of parking, loading and unloading spaces for trucks, buses, ambulance vans or other types of transport vehicles as necessary in addition to the spaces required for motor cars.