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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(6)(b) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(b)the council shall be reconstituted within three months of its dissolution by the Cane Commissioner in accordance with the provisions of sub-section (2);