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State of Jharkhand - Section

Section 668 in Bihar Education Code, 1961

668. Forwarding of marks.

- The marks assigned to the candidates at the oral and written examinations will be forwarded to the District Education Officer who will submit them to the Board with his views as to the award of the scholarships and with such remarks as he may consider necessary.(Government notification no. 2246-E., dated the 3rd November, 1914.)