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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(i) in Finance Act, 2020

(i)in clause (c), in sub-clause (i), for the words, figures and letters 'Chapter VI-A under the heading "C.-Deductions in respect of certain incomes" other than the provisions of section 80JJAA', the words, figures and letters "Chapter VI-A other than the provisions of section 80JJAA or section 80M" shall be substituted with effect from the 1st day of April, 2021;