Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 17 in The Bihar State Mela Authority Act, 2008

17. Use of Mela Fund.

(1)The Mela development and management fund shall be utilized for meeting expenses of the Authority for discharging its functions under Section 8 of this Act.
(2)The Mela development and management fund shall be used to meet expense for fulfilment of objects and purposes, authorized by the State Mela Authority.