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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2)(vii) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(vii)the register referred to in clause (vi) shall be kept available for public inspection and every officer inspecting a Police Station shall invariably review the status as reflected in the register.