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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(1) in The Maharashtra Maritime Board Act, 1996

(1)The Board shall on or before the thirty-first day of January in each year, hold a special meeting which the Chairman of the Board shall submit an estimate of the income and expenditure of the Board for the next financial year, in such form as the Government may specify.