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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(23) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(23)to make provisions-
(a)for extra-mural teaching and other recognized activities;
(b)for physical education, National Cadet Corps and National Social Services;
(c)for student unions; and
(d)for sports and athletic activities;