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Chattisgarh High Court

M/S Godawari Power And Ispat Limited vs State Of Chhattisgarh 60 Wpt/216/2018 ... on 15 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                          Order Sheet

                     WPC No. 767 of 2016

  M/s Godawari Power and Ispat Limited Versus State of CG

                        WPC/1117/2016,




15/01/2019

Shri Amrito Das, counsel for the petitioner.

Shri Alok Bakshi, Additional AG for the State. As prayed, list immediately after 2 weeks under the same heading.

IR to continue till the next date of hearing.

Sd/-

Judge (Prashant Kumar Mishra) Barve