Section 132 in The Delhi School Education Rules, 1973
132. Admission test not to be held by aided schools.
- Save as otherwise provided in this Chapter, no aided school shall hold any test for admission to any class except with the written approval of the Director:Provided that nothing in this rule shall prevent the holding of tests for the admission to any class higher than class I of such candidates as have not studied in any recognised school prior to their seeking admission.
