Madras High Court
M/S Max Properties Private Ltd vs The Inspector Of General ... on 26 April, 2016
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 26.04.2016
CORAM
THE HONOURBLE MR.JUSTICE B.RAJENDRAN
W.P(MD).No.5459 of 2016
and
W.M.P.(MD).No.4902 and 4903 of 2015
M/s Max Properties Private Ltd.,
rep. By its Power Agent,
A.Venkatesan
S/o T.Alwarsamy
Main Road,
Myladumparai,
Andipatti Taluk,
Theni District.
... Petitioner
Vs.
1.The Inspector of General (Registration)
Chennai.
2.The District Registrar,
Periyakulam Registration District,
Theni District,
Theni.
3.The Sub-Registrar,
Theni.
4.The Sub-Registrar No.II,
Sub-Registrar Office,
Periyakulam,
Theni District.
... Respondents
Writ Petition filed under Article 226 of the Constitution of India for
the issuance of a Writ of Certiorarified Mandamus calling for the records of
the impugned proceedings of the 1st respondent letter No.6/1GR/2013 dated
30.01.2013 and consequential impugned order of the 2nd respondent in his
proceedings in g.K.vz;.3246/,2/2015 dated 02.11.2015 and quash the same and
consequently direct the 2nd respondent to annul the forged fraudulent
documents in Nos. 4178/99, 4443/03, 6693/2007 9684/2011, 4092/2012,
4093/2012, 4246/2012 registered in the 3rd respondent office and Document
No.39/2004 registered in the 4th respondent office.
!For petitioner : Mr.M.Saravanankumar for
Mr.K.K.Ramakrishnan
^For respondents : Mr.N.S.Karthikeyan A.G.P
:ORDER
When the matter is taken up for hearing today, the learned Additional Government Pleader appearing for the respondents has stated that in similar matters, the respondents have already passed an order on 20.04.2016 and in this case also, similar orders would be passed by the respondents.
2. Recording the above said statement, this writ petition is closed. It is made clear that the respondents should pass the order and a copy of the same to be served upon the petitioner. No costs. Consequently, connected miscellaneous petitions are also closed.
To
1.The Inspector of General (Registration) Chennai.
2.The District Registrar, Periyakulam Registration District, Theni District, Theni.
3.The Sub-Registrar, Theni.
4.The Sub-Registrar No.II, Sub-Registrar Office, Periyakulam, Theni District..