Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Carnation Industries Ltd vs Shipping Corpn.Of India on 16 December, 2025

ORDER SHEET                                                         OD-64


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   CS/247/2000

                          CARNATION INDUSTRIES LTD.
                                     VS
                           SHIPPING CORPN.OF INDIA

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 16th December, 2025.

The Court :- None appeared to represent either of the parties.

Let the matter be dismissed for default.

(ANANYA BANDYOPADHYAY, J.) JM