Calcutta High Court
Carnation Industries Ltd vs Shipping Corpn.Of India on 16 December, 2025
ORDER SHEET OD-64
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/247/2000
CARNATION INDUSTRIES LTD.
VS
SHIPPING CORPN.OF INDIA
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 16th December, 2025.
The Court :- None appeared to represent either of the parties.
Let the matter be dismissed for default.
(ANANYA BANDYOPADHYAY, J.) JM