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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(6) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(6)[- A 6% (six percent) commission shall be payable to the District Score (DISCORE) on sale of court fee stamps by Franking Machine.] [Added by Notification No. 3/Mu. Franking Sale- 35/2009-2527, dated 25.8.2010.]