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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(1)(iv) in Maharashtra Factories Rules, 1963

(iv)each worker engaged in the work carried on by means of overlapping shifts shall be in possession of an identity card. The identity card shall be supplied to the worker by the factory management free of cost and shall bear the photograph of the worker, his full name, signature or thumb impression and visible identification mark and the signature of the manager.