Allahabad High Court
State Of U.P. And 3 Ors. vs Bal Krishna Tewari on 2 May, 2014
Author: Sheo Kumar Singh
Bench: Sheo Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SPECIAL APPEAL DEFECTIVE No. - 440 of 2014 Appellant :- State Of U.P. And 3 Ors. Respondent :- Bal Krishna Tewari Counsel for Appellant :- A.K. Roy Counsel for Respondent :- Dheeraj Kumar Dwivedi Hon'ble Sheo Kumar Singh,J.
Hon'ble Attau Rahman Masoodi,J.
Learned counsel for the appellant prays for three days time to inform this court about the result of the disciplinary proceedings, which according to his own showing, were proposed to be taken and as to why the said disciplinary proceedings could not be brought to its logical conclusion.
Put up this appeal on 8th May, 2014, as fresh.
Order Date :- 2.5.2014
M.A.A.
( A.R. Masoodi, J.) ( S.K. Singh, J.)