Section 14 in Rajasthan River Basin and Water Resources Planning Act, 2015
14. Budget.
(1)The Authority shall prepare, every year, in such form and at such time as may be prescribed, an annual budget estimates in respect of the financial year next ensuing, showing the estimated receipts and expenditures of the Authority and submit it for the approval of the State Government.(2)The Authority shall keep its expenditures strictly within the budget estimates as approved by the State Government.
