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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(h) in The U.P. Fisheries Act, 1948

(h)regulate the export of fish outside any area or areas and price at which fish may be bought or sold in specified markets of all or any specified species;