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Gujarat High Court

I. H. Kerun vs Collector Rajkot on 28 November, 2014

Author: Akil Kureshi

Bench: Akil Kureshi

            C/CA/15241/2006                                ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     CIVIL APPLICATION NO. 15241 of 2006

        In MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 884 of 2005
              In SPECIAL CIVIL APPLICATION NO. 2661 of 2004

================================================================
                           I. H. KERUN....Applicant(s)
                                    Versus
                      COLLECTOR RAJKOT....Respondent(s)
================================================================
Appearance:
MR MA KHARADI, ADVOCATE for the Applicant(s) No. 1
MR JAIMIN GANDHI, AGP for the Respondent(s) No. 1
================================================================

            CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                              Date : 28/11/2014


                                ORAL ORDER

Called out twice. No one is present for the petitioner. Dismissed for default.

(AKIL KURESHI, J.) Jyoti Page 1 of 1