Gujarat High Court
I. H. Kerun vs Collector Rajkot on 28 November, 2014
Author: Akil Kureshi
Bench: Akil Kureshi
C/CA/15241/2006 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 15241 of 2006
In MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 884 of 2005
In SPECIAL CIVIL APPLICATION NO. 2661 of 2004
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I. H. KERUN....Applicant(s)
Versus
COLLECTOR RAJKOT....Respondent(s)
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Appearance:
MR MA KHARADI, ADVOCATE for the Applicant(s) No. 1
MR JAIMIN GANDHI, AGP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 28/11/2014
ORAL ORDER
Called out twice. No one is present for the petitioner. Dismissed for default.
(AKIL KURESHI, J.) Jyoti Page 1 of 1