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State of Himachal Pradesh - Section

Section 17 in Himachal Pradesh Board of School Education Act, 1968

17. Officers of the Board.

- Subject to other provisions of this Act, the following shall be the officers of the Board, namely:-
(1)Chairman,
(2)Vice-Chairman,
(3)Secretary to the Board, and
(4)such other officers as may be declared by the Regulations to be the officers of the Board.