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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Haryana - Subsection

Section 72(1)(a) in Punjab Jail Manual

(a)[ shall not, except with the permission of the District Magistrate first obtained, go on tour so as to prevent his daily visit to the jail for more than two consecutive days;] [P.G. letter No. 260 of 11th June, 1889.] and