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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(3) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(3)The officer so authorised may, by notice, require the persons making the suggestions and objections, to appear before him in person or through a representative on date, place and time specified in the notice.