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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(iii) in The Orissa State Financial Corporation General Regulations, 2003

(iii)Notwithstanding anything contained in sub-regulation (ii), any officer of the Government or the Small Industries Bank authorised in this behalf, shall have the right to make a copy of any entry in the register or require a copy of the register or any part thereof free of charge.