Section 21 in Indian Veterinary Council Rules, 1985
21. Retaining of Election documents.
- After declaration of results, the Returning Officer shall preserve all the documents relating to election for a period of six months and shall not destroy, after this period, without the previous concurrence of the Central Government.]Form I(see rule 11)Nomination paperElection under clause (g) of sub-section (3) of section 3 of the Indian Veterinary Council Act, 1984 (52 of 1984)
