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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(1) in The Punjab Passengers and Goods Taxation Act, 1952

(1)The driver of a motor vehicle shall cause the vehicle to stop and remain stationary, when required so to do by any prescribed authority in order to enable the said authority to carry out any duty imposed by or under this Act and the said authority may also enter and travel in the motor vehicle for doing so.