Allahabad High Court
S.I. (M) Devendra Singh vs State Of U.P. & Others on 5 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 38361 of 2010 Petitioner :- S.I. (M) Devendra Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Raj Narain Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar J.
On the request of learned counsel for the petitioner, list this case on 12.07.2010 along with Writ Petition No. 16035 of 2010. Till that date petitioner on the basis of order of transfer will not be relieved. Order Date :- 5.7.2010 NS