Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(m) in Chhattisgarh Rice Custom Milling Order, 2016 (m)"Rice" means any variety of rice produced or manufactured by de-husking paddy in a mill worked by power and includes rice equivalent of paddy held in stock;
