Delhi High Court - Orders
M/S. Oriental Epc Pvt Ltd. And Anr. ... vs Oil & Natural Gas Corporation Limited & ... on 28 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13217/2022 and CM APPL. 39987/2022
M/S. ORIENTAL EPC PVT LTD. AND ANR. [FORMERLY
KNOWN AS M/S. ORIENTAL NICCO PROJECTS
PVT. LTD.] ..... Petitioner
Through: Appearance not given.
versus
OIL & NATURAL GAS CORPORATION
LIMITED & ORS. ..... Respondents
Through: Mr. Abhishek Gupta & Mr. Dishant
Bhati, Advocates for ONGC
(9560968722)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 28.02.2023
1. This hearing has been done through hybrid mode.
2. Let rejoinder be filed within a period of six weeks.
3. List for hearing on 5th September, 2023.
PRATHIBA M. SINGH, J.
FEBRUARY 28, 2023 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:01.03.2023 13:18:50