Supreme Court - Daily Orders
Abraham T J vs M/S Nandi Infrastructure Corridor ... on 5 September, 2018
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.4 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 397/2017
(Arising out of impugned final judgment and order dated 07-04-2016
in WA No. 5450/2013 passed by the High Court Of Karnataka At
Bengaluru)
ABRAHAM T J Petitioner(s)
VERSUS
M/S NANDI INFRASTRUCTURE CORRIDOR
ENTERPRISES LIMITED & ORS. Respondent(s)
(FOR EXEMPTION FROM FILING O.T. ON IA 853/2017PETITIONER- IN-
PERSON MATTER[ TO BE TAKEN UP AS ITEM NO. 1 ] )
WITH
SLP(Crl) No. 394/2017 (II-C)
( FOR EXEMPTION FROM FILING O.T. ON IA 849/2017)
SLP(Crl) No. 396/2017 (II-C)
( FOR EXEMPTION FROM FILING O.T. ON IA 851/2017)
Date : 05-09-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Abraham T J
Petitioner-in-person
Mr. Sriram P., AOR
Mr. Sarath S. Janardanan, Adv.
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Ramesh Singh, Adv.
Mr. K.T. Anantharaman, Adv.
Mr. Gururaj Deshpande, Adv.
Mr. Vasudevan Raghavan, AOR
Signature Not Verified
Mr. Uday Holla, AG
Digitally signed by
ASHWANI KUMAR
Date: 2018.09.06
Mr. Joseph Aristotle S., AOR
Ms. Priya Aristotle, Adv.
14:19:18 IST
Reason:
Mr. Shiva P., Adv.
Ms. Aruna Hannah Dutta, Adv.
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Mr. H.N. Salve, Sr. Adv.
Dr. A.M. Singhvi, Adv.
Ms. Neeha Nagpal, Adv.
Mr. Ramesh Singh, Adv.
Ms. Archit Anand, Adv.
Mr. E. C. Agrawala, AOR
Mr. Sharanagouda Patil, Adv.
Ms. Supreeta Sharanagouda, Adv.
M/S. S-legal Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER