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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(2)(b) in Karnataka Rent Act, 1999

(b)by written order, require any person to produce for his inspection all such accounts books or other documents relevant to the inquiry at such time and at such place as may be specified in the order.