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[Cites 0, Cited by 0] [Section 2B] [Entire Act]

State of Tamilnadu - Subsection

Section 2B(3) in Tamil Nadu Preservation of Private, Forests Act, 1949

(3)All questions at a meeting of the committee shall be decided by a majority of the votes of the members present and voting and in the case of an equality of votes, the Chairman of the committee or in his absence the person presiding, shall have a second or casting vote.