Allahabad High Court
Ganga Vishnu And Others vs State Of U.P. & Others on 22 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 15461 of 1991 Petitioner :- Ganga Vishnu And Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Devendra Swarup Respondent Counsel :- Aga Hon'ble Ashwani Kumar Singh,J.
None appears for the applicants to press this application. The application is dismissed for want of prosecution. Interim order granted earlier by this Court, if any, shall stand vacated. The Registrar of this Court to send a copy of this order to the District & Sessions Judge concerned, who shall apprise the Court concerned of this order.
Order Date :- 22.7.2010 P