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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Rajasthan Police Subordinate Service Rules, 1989

(1)A candidate for direct recruitment to a post in the Service shall pay examination or application fee, as the case may be, fixed by the Commission or the Director General-cum-Inspector General of Police, as the case may be, in such manner as may be specified by it or him.