Sri Sesappa Poojary vs P K Karunakara on 9 July, 2008

[Cites 0, Cited by 4]

Karnataka High Court

Sri Sesappa Poojary vs P K Karunakara on 9 July, 2008

Equivalent citations: AIR 2009 (NOC) 295 (KAR.) = 2008 (6) AIR KAR R 402, 2008 (6) AIR KANT HCR 402, 2009 A I H C 427, (2010) 2 TAC 166, (2010) 3 ACC 921, (2009) 4 ACJ 2516, 2009 (4) KCCR SN 261 (KAR)

Bench: Anand Byrareddy

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Sri. Sesappa Pkétijarjgﬁ, "5V}J..j,xca.rs S./h Late Ktrragg.-5' I300}-3,13,' _ Rf-gsidiiig at Nié3:a.__"E;.§z:usc " _ K€>d£25ﬁab{;d3.* post ' 33"'.I"tTi;;£I"4T.¥1:V4i"..~l'Aa."V f A Sﬁliw RL£i{;;£f:;€fii, 42 years Wk} Sesapgsa P0z>ja.:'y Ix).

.3: :}3aby }3ivya.I~{u11'1ari, 14 ycam '_ V. _I)?';_3 Sesappa Pmjary Mimxr reprt:::;tmis::d by her Father Crwrdian and next Friezzci IS' appeiiatat Residing with him Ap1f1t:iia11t Nam. 23 zmai 3 are:

Residiaxg with appeiiant Nu. § ai N'idy:i House §{a.>dir1";ba:iy Pmi Pxuxur "f'aIu.1<: . . .. fl :_ A' {By Shri. K' Chandrzmaih Arigzri? A§iV€)£Vi"£:ii.£:'«':V¥' V AND: F

1. P. K. Ka,rm"1aka1'a Sfo Gopala Rm} Shri. Sai Sud;-zh' ; * _ ' ' Smnethadkii Fuéitzr V ' fjs) Theiﬁix-isitkynviii"*-._ * ' ' Canttoliar, _ "~ .__ " " e 1\«§anga?u.re%Di.vi::;it.>1:{ "

Bsagai, }.4ai;ga.i0re' RESPONIEEZNTS Vij.ﬁ §&';'«Adva3ca£c fur Rt::;pm*;(§c::11i No.2 and *Ré::§91::.dent'N£3.._i -- Saved) TA _ " ',. aasamavm T__I"ii':~.a-.Misue¥§a.t1ca.311>; First Appcai is fiitzai usgzdcr Seciitan I"?'3(}} of the Mmsr Vehiclss Act against, the Judgement and V ,Aw_:<1I'd "ciz1icd il.i0.2005 giazmcci én MVC.N¢>.¢if'>6f20Q2 on EEK:

fi1e"'~~_0f 13163 Cour: Elf Civil Judga: (Senior Divisieaz) and _. "':.5'x(i'<ii i,iu1':2ii. CJM, Mtrniber, i'vEc._;i.m Accidmis Cfaims Tribzmagzi V' '.;'H,, Puttur, D, K; partly allmving the ciaim petitign far u '"{;umpt:13:;::1iim1 and stcc:§<..ing e;-.m.E'1anct:nwt:ni mi'cunaptztltéaiiun. Z MFA Nu. 1.4535208?

.BEL'YVv'EEN :

Naiimmi Inssurazmxt Cumgyany E.,imiie£i .

Branch Office, Rezxuka Arcade Siaiitm Road, Gaming New represented by its Regiuzmi Evialiugttr Natienal Insurancx:

Cmnpzmy i,in1i£cd Regional Oﬁice Subiaaram Cnmplcx .. 9 144, M. G. Road . V 13a.nga1e~=r<=*56Q%'9'} Az>*1>E1,§,ANT (By Si'1zfi'; 1'I'.1r"'1';~7~»§'1'r"-i. A;'T'";"K.ri:»;h112iHwa2I1y, Advmuaic) AND: ' I . V1 iV_ji'3.3',,V 42 }}'.t3::V§'!"'f.r.i Sic I}:3ddagaia.ppa.Puja1' "{3€.iu£:;':2z£.i':};T}_: Ccnaﬁéi' ..;$fI71fx.§€%3fi:§1:2a;3:gs~a, 38 yea.1's g W}/as S12é£:;:1;5pa Pujar {Ike u§n::.§.i<.§.n: €Ie..ac>iic B<.:!.jh"'Z{eside:;t of 7H€i.F?:£.p:.ttl} (Swing T:s1iu.i.~:

.41.}; V , V ' .V T}a.»vai:sa.b A/U4;b£1f~f'~§£i¥3iS&1E'I6'[) : _M:ijar, Qccupzatien: Driver { Rersidcni <:i_'Kri:sh11aNag:;Lr Betagcri, Gadag 8

4.. ilyars Ai'1a:.n_z¢.4i, ¥'~.r'fmjx.:eI' S#'0'1'aj Ailamad Khamihi ()c:s.:upa.iiam: Owner ui' Tata. Sumo, Resident <31' GﬂUg3{}l.lTpﬁi§3, Gadag u u (."'§hri.S. M. Kuiwad, Ad\n:2c:a.is: fur 'E.' Rcspmzdent No. 3 ~-- ﬁispensed and ReS'p§>;:d.ent'1}3:},5:1,;j-- Sezjved} _ " L. $$s$¢, This 'fV'Ii:sc::Iiz;:.nm.)u-2-; .Firsi.*z1'&p;§§:a;£} "i3 ﬁic£i s;£11ai'é:' St:;ui.iu1"1 173 I of ma MGtQ}' Ve§3.;'c'}es Act; V a**:2.inst:'~ﬂ_1e Iucir-'$311621: and Award tiaitzd {}2.§2.2f}{}6 p_a;s'.~¢r.~:;~--i='1n Ty1'\FC{?\Te';»_._;33;'2{}{)4 on ihc.

ﬁle :21' the District_ and Sr::~:».'s:i_:;m.s.'--};1=dge"a11<}»_"E\!Iet<;1r Accidents Clai2'ns Tf§§'3ti3'3&¥i': {}&;!.€}£i;g, ;:wVard«iVng'_j_V:5uvu:_:{mpt:1.1saiiun 01' R5. 3,96,,900f»~ wi_1IiVi11*::3r<:st.Va;: p.;_--; the date :31' petilizm iii! ihe dam: x}i'jcj.iig;,2'1s-::;§.'i'§"--._ ' "

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'€L';z;>:};--pgz'a§; }:.;_mi_:r:»:3 "T.}1?i;21ILgi'1' v iji'.':;_T)"i V'-/ii ;~:'£'é..an ai ()§ﬁ¢e, Ra::1a'§;si;shna Cuni'pic:a:;_ R'a:.giz.21va1u¥1z~1r"i <._R0ad, B§3ﬁ~3l'}*' xR'£3}}ET'§}St$I}:it3d by its §3~i.vjs§Q:3a! Manager APPELL.AfI'JT VA u Shri. 33. C. See§.i1ara23m, Ran, Adv¢.>caic) Z AN 1'):

3. Mr. B. f:i¥'()Z'a Aimmcd 27 years.

SEO B. Sytsd Saab

2. Mrs. E. Faimzda, 24 years KWG Mr. 8, Féroz Ahamad Buih are Res~sid<::ni.ss mvE"'~ : " j _ Azad Nagar, Heaps: ~ _ V 1 __ Pmsi and "i"aIui_«:* _ ' ~_F"iESPC.)NDFZNTS {_ Shri ﬂax} u£_;.":aﬁ i1{j}aiRéi£i(.iy'..?»§;.§h*iJ_k..éi'§, A'ci\;;~'a:a.iAt:) :*, W;$$$$ A. T3613}; ?\?'fi:.~1;c§}.a-sviwcswins T3ir:~ai Appcai is: ﬂied undezr St~:c.:ii<.3I':

171% cf thc M0€a:f.._.Y$~2}is!es Ac: againgt this kzdgeznezzt and °=3'3m§':';£s"d Ev£;i'2si,é'g.§"24f}3.2(°}{}6 p::2.:4se::d in ?v'fVC.?\E'c2.68E;'2{}(}5 can {he '*:!'0i"§é t§.<id*" EC Ildg, S D? XVI b ..',[e;_* ' ''i.i_{mz1 ivi 111:: Enier ' iaésiozi'. 1 ram er, '-~?*~.:ik«a{ia.>rj1A.i;:civdc?§'iM:~;--"'C§ai:n5 Trih1.mai » V", ﬁepspci, awarding 21 s<;;:.1ipes_}sa4ti::;é;f; eff Rs. 2,3(},{)€}():"-- wit}; in: fast at 6% p.22 from ihe ciaié'-cxi.' pt:ii_iia:it1 ii ii ma3_i.s;ai.iu11. VThc::-u: Appcaita; §'1zwi':':.g, ﬁeccézz heard ajui rcrscrvxzd anti "«.";;:JsI_'z§:i.'2?;«g an far pr0zmuns<:*me::.t sf Judgmem this day, the Caurt (ixzﬁvé:-red ihc: .iZ.:E}:..:wi1'1g;--

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cxezcﬁzdcd §V,50,0{3O;"- zmd that E.'m-:.rcii)rt:§ the a_3*m_§u.";1Ti:.._ is cxccrmive.

5, The Cmmstzi £2.31" {he pari.it:s in ai¥"'ihe1:~.;c"z1ppé:::I.V;§ §?3m';;: ':::fg,~!;e<3._ at itmgih ami have drawn ai,tca1'{:'t211. to hvari::us"v_:aLi'§.}1:Er'i{ﬁes 1.0 V assert that. the cmx3pe:11:s*;:i§x)r1 3.x2ya"r"Lii::c.:i"i*.»' "€»x;c;cssivé'0':"'k:<mvcrsciy that ii is inadequate. }¥:1viﬁg 'ra=3g;?1r£,§._i('z.A_ i,ht:'_'_.va~rjy'mg irpiuiem expresscti as ig; 'iE:.¢; jqiu::1,z:3._it£I1{'I iii" e:Lt}1ﬁ'§3£:n13;_i_Li¢.111 in but: awarded in {he uafsé (.5i."ds;: a':ii1 i;'%_iIi's..3j?'ts 1.EI.§:iH¥'¥1{)i(JI' E-,U.J£.'.id€3l'1L it is. iiaund nccassafy in tsu1'3/:%},'.. £§1{~:*~..pi'i:nibipI<:s>; g4.3vs1"ning ﬁn: award mi' cmnp-':113ai.i0:i .i21':¢:Vich'V-cams bt:i'm"t.: ad<ira:+s~:ing ihc: cases on if} , « * ifs: ';,:a.:m if ¢."f.K'.Sz;}:r:1rr1zzr1irJ ﬁler arm' tgiixwts vs. ?':'l{':T;:"?}1i,"{'E.':If£!!:£Iﬁ.ip/I ?v'}:.:ir, I973 AC} 1' 30, invuivéng, ﬁn: dcmiii <3? .3 buy, zcxgrzd 8 ytzaérx, who was kiiie.-xi in z-.: nmior accident in f..§1€$ ' =yi:.ur.."i.956, and wherein the Cmxri mi' iimi iaasiaxiw had iﬁmnd ' ~-ihzii iht: cicuczzuscai hwy was a, brighl chiid and mi the mp 4.3%' 'his 8 as ihcsrt: was nu n'1.aiVcri:::¥ an record in ﬁnd «mi h{}'.A( V'i-1'}_:(}.,. {he partznirs were ai the ﬁmc oi' death (If the: Lzhiid n"u1_f2 iivIje;:¢<:%'i7§~:i'i1g ' aziy evidence about iizcir state :31' ?1t;j2iV}"iA§:,"'tE<1r.§: i-C<)z:z1*i.fr::?.1' l.hV2:1'Vii1€: danmgczs urdtzrcd by ihc: Couris Vbczmw'Vwa:s..adc:qu:i.it:; V' A'

8. in ximﬂzru Pr(1de.s*f2;__S§{;ie _R{J(£(J""77!f¢3fL.S}'«3()r! (fzzrjpuraliurz vs. {}.Ramanaic1h$ 1988 A'(,'.}' V2,23,v._(.¥£Tv__ELt:3 c}{i.=:ﬁS€'$,2c"a.I1d pain..wia.king reviaw oi." ﬁne: hi_d§at1 _:;as'e':~; uc$t'1""ihs p(..2i3ti, the Cuuri hm: iwld as "28. F3f'£irn'l"=§i£i' £g;.'?"£%f€3zﬁ;i' a¥.scu.ssi0r1, the ﬁﬂowiﬁg « gag; I 3» tafw c&$é'a,€.dkatk 0fcl:i£d'rerx,. the gmm can mm wiiae aftlzd Ligture mrmibuﬁoim uhicix the V -- imve nmde tr: them. The dep c&t': ' tjififiaited bv caligufzlrag the aimtmt "s$:fI§l$t'ii5Hﬁ0ﬂ nrhieh ﬁlm cftiiai wazzba' have :g_a;,d:=,-. fram z dam afitxls? prababie etzrriine. _}"ke_ﬂestz'an as :0 Mist; as clziézi wmdd have reaﬁlzed match an mrzdn.

c:.gg__a¢fgg' am? as to witaz' in: wait)' have éoiiniﬁumd wmdd depend am #1:: facts {If we}: ease. the reievwit {haters ﬁértkigr a t:ia:i£d's gezwraﬁ have! afiittelliigenaze DI' lmaftla, rite fttriiiiv backrrouzzal the )'é::z'i1er's ar frtmiliv 8 -: 15 :- groﬁzssiott. if QIW. the cguractifv cf the 1?ar;2:.1_£'.*;"»1"§3:.' "

educate the citiia' etc:

fé) After arriving W the anmml («if '::t;tiir«:;;*Ij 'V dependency) in tlwfaimiiié. the :}'m_m}2l£ér titrd It: be " "

eippiieci is rm: the 0Il£fi§p}?3f0priﬂ¥€v.ft3 ﬂee T;c:;geV.¢;?3«r,.£§;Ve chad aim deaf}: rm: :0 ¢.ra£».~.:g_5"e gfﬁzegmsgmi rm is because 8f the fx;"&£'_'$hiI£ zﬁé' t&&tIié'pe'15rizim* mili last wily far"'£'.£§; gfdirenm, wim are likely it? gfedecexm: find rm!' aﬁeif in t£z¢g.aéi:idé:1t}. : 0f;::§i£rse, is H grcimz-zap pe_;eF§'u}:v ;'£.v':_e ti? be applied' jaw' of ﬁe frcmm lass to the Mgfk; iirze apﬁfeprémé :0 the age: ﬁfths decetisea'

7.i.iec--amm £31}: :i§>aj;'é," §_é;€i:g~';vau:zger, is normally bikeﬁv to J'i§ée..§{grm {W -rﬁejzsﬁréti' I358 life affier izuséanci ~ t'5f3;§z{f""z:¥1g¢f: £?1'Ri1:'l;E§"",i'£I$iii£Ii'I'?34?tJi7 at the (fine (if accideizi ﬁat fat; be married in cftmrse 9f time, the C815?! AA"';;;;;ia;..?i*'j.9rc1cee:i (m the Zirmis ﬁrm tire eemtrilmliars ta ﬁtrgmfs will be ﬁmgetﬁer stopped aﬂer sue}:

" V itmrmge, It may aniy be parﬁaiiy reduced Wris is ' beamese t1j'riu? smmtory zzrbligatiarz iii an? caumry apart Eltildreix ta? maiiimiii their aged' parents. Iii smzli cases, it is perrmissibie to assess the car:;£ri:'mnim:. upto that passible date of marriage aims' later, separateiy.

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girl and hm" gjmrcnis. Her imnbami wza:-; an t::tn1f:§e.7_§s_'<:;~;¢.:.:";<:i""£§::c: £:c_m'1pzmy. She :.;:.i<}n_gwi1h <.>ihers were Eiwratiim-.2 br--;gF€}re:.§:ha*;?-C'e),§é*i. V' "as weak ing; i.sst:a.ncc of." an wtri E. mi'2":1:~1z1Liz1mI;;'§;';--).t1ic:i§::g. i if f.ir_';a:4e:e{:§i £531 oi.' fim ni'iEcc::r's: ui"I..E}::: Ca.m1pa1'1y £E.)r* négjigcmzt: a.ﬁa--.§, in».:.i'i:"c§{a;if'é3f;izié:_ :appmpri:zi.c <.:m1"a1:}¢:;n:<.:::,i-iagrn ht: j3tg.§ir--§;icd My ihti, _'§.k=iuifr:71H by she Sims \'}a.:v¢;:rnz11:::1i 213'-mzii r'a:~; Vi:'2€..)'?31'§}&£II}1AA and imaaghi p1f"a..3i¢::L:iii,m, sinus-3 ii was appi*a:_§':t;~iidc.-zii E..§?'u;;.i' __::V--m11}'3:aAn}s nlay um: i1:~; ér:lh.1c:m:t: i:.t'>}ﬁ;*r;:i.:s*»* $316 =ig'we'iiié{5s1;r}r;~§"zzmci ayiimr rciaiicmrs win; was \;'§£§ifii3}:;.....

95(5) ??);L.Ir"é~s1g Vi:§1i':""iL3'£:Li!;F-if; 01' Emzgzring, ﬁat: f'§t:§":§£}f Advm.;:~m:: z1pp:c§:§1f"ir1g ii}rV"i.3s2;;:V C()?TipE1t}}»' cxpzmssed iimi Fm: r<::sp<md<;n£.- , G!-,.}'¥'I}'i"!%1.:'iv.2'E._'~,'f.rL{£'TIr(':3E-.'«V nui wit-;§3 iii! irc:ai_ ibis pciéiéayli 22.5; an :ascivur>~:;mi~;.i e...u"it:--.,:an¢Vi' §.'§'5--:¢i.V'{:£.}ic maiieszr was in {he hramis mi" Um: Cour": £331"

dci.c'1'mi'i1jng ih.<;: nmmtiz-,:,r},r £.:s>n1pc:nsai.itm payzihic. The Court. h:§1i.IE--ng iizrmui {mi fiat: qn<::si,im'z ui'greu"1E ui'wn1}:1ea3.:-zaiima mists:

ht: exmnincd by at pcrrsma having iiXf?f£"3I"i'i§-Eti, hzad rcqzzcsémi Shri '¥YwV!.C-ilﬂlidfuﬁh.{M3, furrtltar Ch§e::§_'._¥u:5iia:s.~: ni.'?;%1£..ii22. in t:>~:tm1tm: ﬁhets 8 /'9"

R.s,5{3,{3{}é')z'~ :'7m.s- been E-mick' Ea? Ewe? gzqv-abie 3:32 coriipmsaiéwz, to w}z:':;~i2 the cortverzriurzcu' jag;-'e' ~ ' R.s'.25,f}08,»*_ izus; been acicied arm' as such 50 thg .14 e:i2.e'Zd'rer;, a ¢:ore.ml2'a'a2fed sum Q;"'i'{'.:~:;~7,E,{}€?{}z"~ beer: as4sa:*'dé;1, 3:2: ji-2;' as She»: a}:iZ¢i£§=e:rz fffe cigga {(2 to E5 _§ﬁ'e?c.2i'5', Iiaezwe are J8 T:-mt}: ¢}:i:';:;'r9}: wﬁzcr T«7:'2'e::M-J ms IE2»: '} jL22.'ejiu' dc;:___v am' r'1aw'ng f0z¢.>:4,£"'t}1;2:"r* z;-oi~z.r;'E&~2:.fz.;5_r; is? fine fézrrnﬂv at R.$'.;',3,if}{3G'~ per :2rzk;ur}i;v._1Ivv_Vg:2uEt:;2Iie:'_E:;2.:;_, iﬁeaeri :,2p;;r.?;'m;?, ;mr*ijcu£ar'{y,__'Jk§.g¢r;¢.i':'reg. stgimg 'f'}2e';¢.'u.2ge ::gffE;e_;'é2'i}:er- aria? titer; Zhé c;7r:vw:i'r'c7r1¢,¢3 <:0;?'2pér:5-::if<f»é".;g?':'F1.s;_"§, f3{}{2/-- $3.245-' Ewart c2a'a'e<ci "M ear:-:3f£:5¢é,§e v.r.i;;m" -:£Q3*£;s'€cgaé8iifii:3, #12 }2e2:'r:3- cg?' eac2<;ur'1 qf' 53:3 :,;3'}2'ife&V«;¢o".£%zk" c2§5tg}»?e I0 A_.;»'m;*asV";'gjf" age, Ezgwe ﬁver: grmsié'w? ::z;+.*i;;2e};.s&--§iz7r;"Kai"fhe 'éwee Qf'R5"1,.? 7,:'?O'{}/'«« (~;*w.3'§§. In igase :.);f'A'2f;v';é:&%'v ;4.'§V£L"£'lZ%i' {;f:'L2'Vi'§,v,£'£'§,"i2f§i'. fr'1s~2;*e :1-my .r'un+e"< beers mi; ¢.'£t£f?£z,2.i?«.;?eGi4éf2i:i:':§f"~§e£§'2kgf§f"':k{<.5i;"it»*éfd ﬁgs" ;'i;s~ _;;:,zrer:z:s ;;Ew'z'ng {he :;~}:fi{;}'"1-;:_4_?{;'é2t;rm;;_ 7}3i:1< E5335 M35 mi: riecessmﬁv bar the ;j ' gggjeim' :"L'.?;_wI:'_: 1iV ggmﬁ prasgectiw: {ass wiﬁi fmmsz' as vafiaf :3Eis.§in";tmvidédV ﬂier ﬂmeats esz'ai1£i..vi: rfmt rim: itad ti V' " j;§g;j;)é£w§§e---axﬁeetaﬁoix af'pec:=1miarv écmefit iflﬁse rrkild « fikfiai f3":'«n'Ls ;;rz'r2e;m;:}le was Sam' {fawn ¢':;'g;2' the Hcmw of"

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