Himachal Pradesh High Court
Baldev Singh @ Pawan vs . State Of H.P. on 19 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Baldev Singh @ Pawan vs. State of H.P. .
Cr. A. No. 259/202119.4.2022 Present: Mr. Bhupinder Singh Ahuja, Advocate, for the appellant.
Mr. Ashok Sharma, A.G. with Mr. Shiv Pal Manhans Mr. Vinod Thakur, Addl. A.Gs. and Mr. Bhupinder Thakur, Dy.A.G., for the respondents-State.
On the request of learned counsel for the appellant, list after four weeks.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (pankaj) ::: Downloaded on - 19/04/2022 20:10:30 :::CIS