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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(3) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(3)Cargo shall not be stacked against partition or walls of warehouses or storeplaces unless it is known that the partition or the wall is of sufficient strength to withstand the pressure.