Delhi High Court - Orders
Replication) New Balance Athletics, ... vs Apex Shoe Company Pvt. Ltd on 22 January, 2019
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 850/2018 & IAs No.6402/2018 (u/O XXXIX R-1&2
CPC) & 16185/2018 (for condonation of 68 days delay in filing
replication)
NEW BALANCE ATHLETICS, INC, ..... Plaintiff
Through: Mr. Akshay Makhija and Mr. Aditya
Goyal, Advs.
Versus
APEX SHOE COMPANY PVT. LTD. ..... Defendant
Through: Mr. Abhishek Malhotra, Mr.
Himanshu Deoza and Mr. Shashwat
Rakshit, Advs. with Mr. Simerpreet
Singh, AR of defendant.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
ORDER
% 22.01.2019
1. Statement of Mr. Simarpreet Singh of defendant has been recorded.
2. The counsels have been heard.
3. List tomorrow i.e. 23rd January, 2019.
RAJIV SAHAI ENDLAW, J.
JANUARY 22, 2019 „bs‟..