Gujarat High Court
E-Procurement Technologies Ltd. Thru ... vs Sweety Shukla on 22 April, 2022
Author: Aravind Kumar
Bench: Aravind Kumar
C/IAAP/4/2022 ORDER DATED: 22/04/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 4 of 2022
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E-PROCUREMENT TECHNOLOGIES LTD. THRU DIRECTOR RAKESH
PRASAD SINHA
Versus
SWEETY SHUKLA
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Appearance:
MR NARENDRA L JAIN(5647) for the Petitioner(s) No. 1
DS AFF.NOT FILED (N) for the Respondent(s) No. 1
NOTICE UNSERVED for the Respondent(s) No. 1
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CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
ARAVIND KUMAR
Date : 22/04/2022
ORAL ORDER
Learned counsel appearing for petitioner submits that he may be permitted to withdraw the petition since the matter is settled out of Court. Placing his submission on record, this petition is dismissed as withdrawn.
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