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[Cites 0, Cited by 0] [Section 82A(2)] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(2)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)Surface parking for two car spaces shall be provided near entrance for the physically handicapped persons with maximum travels distance of 30.0 meter from building entrance;