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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(jj) in The Orissa Factories Rules, 1950

(jj)The floor area on the opposite or refuge side of a horizontal exit shall be sufficient to accommodate occupants of the floor areas served; allowing not less than 0.3 square metre per person. The refuge area shall be provided with exits adequate to meet the requirements of this clause. At least one of the exits shall lead directly to the exterior or street.