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Gauhati High Court

Tapan Sikdar vs The State Of Assam on 11 September, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                        Page No.# 1/2

GAHC010086972024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : AB/1120/2024

            TAPAN SIKDAR
            S/O PULIN SIKDAR,
            RESIDENT OF JARANGDISHA NO. 2, LUMDING, PO AND PS LUMDING,
            DIST HOJAI ASSAM


            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY PP ASSAM


Advocate for the Petitioner   : MR. N HASAN, MR. I K BURAGOHAIN,MR. A HASAN

Advocate for the Respondent : PP, ASSAM,




                                  BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                           ORDER

11.09.2024 As prayed for by Mr. N. Hasan, learned counsel for the petitioner, list the matter on 16.09.2024.

Case diary received be retained.

Page No.# 2/2 Interim order passed earlier shall continue till the next date.

JUDGE Comparing Assistant