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State of Haryana - Section

Section 15 in Haryana Rural Employment Guarantee Scheme, 2007

15. Job Card (section 5).

(1)The Gram Panchayat shall issue the Job Card to each applicant who has been registered. The Gram Panchayat shall maintain a household Job Card.
(2)The Job Card shall be valid for a period of five years and shall have provision for addition and deletion of members eligible to work. Deletion, if any, in any household in the form of demise or permanent change of resident of a member are to be reported immediately by the household concerned. The Gram Panchayat shall also undertake an annual updation exercise in the same manner as registration. The number of all the additions and deletions made in the Registration Register shall be reported to the Programme Officer.
(3)The Job Card shall be as per Annexure IV.
(4)Any card holder may apply for a duplicate card in case of loss or damage. The Gram Panchayat shall process the application and issue duplicate card after due verification.
(5)All the payments made shall be entered in the original Job Card only. No payment shall be made without the Job Card.