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[Cites 0, Cited by 0] [Section 273(2)] [Section 273] [Entire Act]

State of Rajasthan - Subsection

Section 273(2)(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iv)[ The competitive examination shall be conducted by the commission. The pattern of the examination the syllabus, total marks and eligibility marks etc. shall be decided by the commission.] [Substituted 'The applications shall be submitted to the Collector' by Notification No. G.S.R. 67, dated 29.12.2006 (w.e.f. 23.1.1958).]